Citation : 2014 Latest Caselaw 8900 ALL
Judgement Date : 20 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 43188 of 2014 Petitioner :- Ranjeet Kishore Singh Respondent :- State Of U.P. & 2 Others Counsel for Petitioner :- M.N. Pathak Counsel for Respondent :- C.S.C. Hon'ble Mahesh Chandra Tripathi,J.
Learned Standing Counsel prays for and is granted three weeks and no more time to file counter affidavit in the matter, rejoinder affidavit, if any, may be filed within one weeks thereafter.
List thereafter.
Interim order, if any, is extended till the next date of listing.
Order Date :- 20.11.2014
VKG
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