Om Singh vs State Of U.P. & Others
2014 Latest Caselaw 8897 ALL

Citation : 2014 Latest Caselaw 8897 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Om Singh vs State Of U.P. & Others on 20 November, 2014

Bench: Rakesh Tiwari, Vijay Lakshmi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 370 of 2012
 

 
Applicant :- Om Singh
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Shiv Nath Singh,Satyam Singh
 
Counsel for Opposite Party :- Govt. Advocate,Dharmendra Singh
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Mrs. Vijay Lakshmi,J.

Heard in part.

Sri Shiv Nath Singh, learned counsel for the appellant prays that he may be permitted to look into the record for further argument.

As prayed, he may go through the record today, during course of the day.

Put up tomorrow for further hearing.

Order Date :- 20.11.2014

M.A.A.

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