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M/S Bata India Ltd. vs Prescribed Authority, Labour ...
2014 Latest Caselaw 8896 ALL

Citation : 2014 Latest Caselaw 8896 ALL
Judgement Date : 20 November, 2014

Allahabad High Court
M/S Bata India Ltd. vs Prescribed Authority, Labour ... on 20 November, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 36750 of 2014
 
Petitioner :- M/S Bata India Ltd.
 
Respondent :- Prescribed Authority, Labour Court And Another
 
Counsel for Petitioner :- Abhishek Kumar,Gajendra Pratap
 
Counsel for Respondent :- C.S.C.,Amit Kr. Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit. 

List thereafter. 

Interim order, if any, is extended till the next date of listing.

Order Date :- 20.11.2014

VKG

 

 

 
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