Adil vs State Of U.P.
2014 Latest Caselaw 8892 ALL

Citation : 2014 Latest Caselaw 8892 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Adil vs State Of U.P. on 20 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 36483 of 2014
 

 
Applicant :- Adil
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vinay Kumar Mishra,Ram Babu Sharma
 
Counsel for Opposite Party :- Govt. Advocate,Ashok Kumar Singh
 

 
Hon'ble Ramesh Sinha,J.

Sri Ram Babu Sharma, Advocate has filed his parcha on behalf of the applicant is taken on recored. He submits that he has taken no objection from earlier counsel Sri Vinay Kumar Mishra.

Learned counsel for the parties are present.

List in the week commencing 8th December, 2014

Order Date :- 20.11.2014

Ajay

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