Taksal Theatre Pvt. Ltd. vs State Of U.P. And 6 Ors.
2014 Latest Caselaw 8885 ALL

Citation : 2014 Latest Caselaw 8885 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Taksal Theatre Pvt. Ltd. vs State Of U.P. And 6 Ors. on 20 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 35977 of 2014
 
Petitioner :- Taksal Theatre Pvt. Ltd.
 
Respondent :- State Of U.P. And 6 Ors.
 
Counsel for Petitioner :- Sunil Tripathi,Amitabh Trivedi,Devesh Tripathi
 
Counsel for Respondent :- C.S.C.,S.D. Ojha
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Case is passed over on the illness slip of Sri S. D. Ojha, learned counsel for the respondents.

List this matter after three weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 20.11.2014

VKG

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