Ranveer vs State Of U.P.
2014 Latest Caselaw 8884 ALL

Citation : 2014 Latest Caselaw 8884 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Ranveer vs State Of U.P. on 20 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39984 of 2014
 

 
Applicant :- Ranveer
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Niraj Tiwari
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

This is third bail application.

List with previous papers at an early date before appropriate Bench.

Order Date :- 20.11.2014

Ajay

Download the LatestLaws.com Mobile App