Lakhpat Singh vs State Of U.P. & 3 Others
2014 Latest Caselaw 8880 ALL

Citation : 2014 Latest Caselaw 8880 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Lakhpat Singh vs State Of U.P. & 3 Others on 20 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 57738 of 2014
 
Petitioner :- Lakhpat Singh
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- R.S. Tomar
 
Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed by learned counsel for the petitioner, put up this matter on 27.11.2014, as fresh.

Order Date :- 20.11.2014

VKG

Download the LatestLaws.com Mobile App