Citation : 2014 Latest Caselaw 8879 ALL
Judgement Date : 20 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34452 of 2014 Applicant :- Mukesh Rawat Opposite Party :- State Of U.P. Counsel for Applicant :- Sanjeev Khare Counsel for Opposite Party :- Govt.Advocate Hon'ble Ramesh Sinha,J.
Heard learned counsel for the parties.
Looking to the nature of allegation made against the applicant and period of detention, list after six weeks.
Order Date :- 20.11.2014
Ajay
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