Amlesh Singh Yadav vs State Of U.P. Thru Secy. And 2 ...
2014 Latest Caselaw 8877 ALL

Citation : 2014 Latest Caselaw 8877 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Amlesh Singh Yadav vs State Of U.P. Thru Secy. And 2 ... on 20 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 53409 of 2013
 
Petitioner :- Amlesh Singh Yadav
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- S.B. Singh,M.S. Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted three weeks and no more time to file counter affidavit in the matter, rejoinder affidavit, if any, may be filed within one weeks thereafter.

List thereafter.

Order Date :- 20.11.2014

VKG

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