Waqf Mausooma Imambara Municipal ... vs State Of U.P. & 3 Others
2014 Latest Caselaw 8876 ALL

Citation : 2014 Latest Caselaw 8876 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Waqf Mausooma Imambara Municipal ... vs State Of U.P. & 3 Others on 20 November, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 61633 of 2014
 

 
Petitioner :- Waqf Mausooma Imambara Municipal Thru' President Wahid Ali
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Manoj Kumar Gupta,Dinesh Pathak
 
Counsel for Respondent :- C.S.C.,Syed Faiz Hasnain
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Put up on Tuesday (25.11.2014) as fresh. Meanwhile, the petitioner may file the notice given by the Board and objection/reply filed by the petitioner.

Order Date :- 20.11.2014

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