Nagar Swasthya Adhikari, Nagar ... vs M/S Super Quality Ice-Cream And ...
2014 Latest Caselaw 8868 ALL

Citation : 2014 Latest Caselaw 8868 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

Nagar Swasthya Adhikari, Nagar ... vs M/S Super Quality Ice-Cream And ... on 20 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 378 No. - 51 of 2003
 

 
Applicant :- Nagar Swasthya Adhikari, Nagar Nigam, Varanasi
 
Opposite Party :- M/S Super Quality Ice-Cream And Others
 
Counsel for Applicant :- C.K. Parekh,Ashok K.Pandey
 
Counsel for Opposite Party :- Aga,Ajay Kumar
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over for the day on the illness slip of Shri Ajay Kumar, learned counsel for opposite party.

List in the next cause list.

Order Date :- 20.11.2014

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