Gorakh Prasad & Another vs Additional District Judge & 2 ...
2014 Latest Caselaw 8845 ALL

Citation : 2014 Latest Caselaw 8845 ALL
Judgement Date : 19 November, 2014

Allahabad High Court

Gorakh Prasad & Another vs Additional District Judge & 2 ... on 19 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - C No. - 60820 of 2014
 

 
Petitioner :- Gorakh Prasad & Another
 
Respondent :- Additional District Judge & 2 Others
 
Counsel for Petitioner :- S.N. Pandey,Himanshu Pandey
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on Friday, i.e, 21.11.2014 as fresh.

Order Date :- 19.11.2014

SKM

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