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Bharat Singh vs Commissioner
2014 Latest Caselaw 8844 ALL

Citation : 2014 Latest Caselaw 8844 ALL
Judgement Date : 19 November, 2014

Allahabad High Court
Bharat Singh vs Commissioner on 19 November, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 6648 of 1993
 

 
Petitioner :- Bharat Singh
 
Respondent :- Commissioner
 
Counsel for Petitioner :- R.K.Srivastava,Achal Singh Vats,O.P. Ojha,R.N. Ojha
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Rajan Roy,J.

As prayed, list this case in the next cause list.

Order Date :- 19.11.2014

M.A.A.

 

 

 
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