Harveer vs State Of U.P.
2014 Latest Caselaw 8837 ALL

Citation : 2014 Latest Caselaw 8837 ALL
Judgement Date : 19 November, 2014

Allahabad High Court

Harveer vs State Of U.P. on 19 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39614 of 2014
 

 
Applicant :- Harveer
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Brijesh Sahai,Sanjai Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Atul Tej Kulshrestha, Advocate has filed his parcha on behalf of the complainant is taken on record.

This is second bail application.

List with previous paper at an early date before appropriate Bench, showing the name of Sri Atul Tej Kulshrestha as counsel for the complainant.

Order Date :- 19.11.2014

Ajay

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