Mahesh Pal Singh vs State Of U.P. And Another
2014 Latest Caselaw 8829 ALL

Citation : 2014 Latest Caselaw 8829 ALL
Judgement Date : 19 November, 2014

Allahabad High Court

Mahesh Pal Singh vs State Of U.P. And Another on 19 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 45964 of 2014
 

 
Applicant :- Mahesh Pal Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rupesh Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

As prayed by learned counsel for applicant, put up this case on 27.11.2014 as fresh. On the said learned counsel for applicant shall show case law.

Order Date :- 19.11.2014

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