Harilal vs State Of U.P.
2014 Latest Caselaw 8826 ALL

Citation : 2014 Latest Caselaw 8826 ALL
Judgement Date : 19 November, 2014

Allahabad High Court

Harilal vs State Of U.P. on 19 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27804 of 2014
 

 
Applicant :- Harilal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Yadav
 
Counsel for Opposite Party :- Govt.Advocate,R.B.Prasad
 

 
Hon'ble Ramesh Sinha,J.

Sri Rajesh Yadav and Mohd. Irfan, learned counsel for the applicant and learned AGA are present.

Sri R.B. Prasad, learned counsel for the complainant is not present.

List in the next cause list.

Order Date :- 19.11.2014

Ajay

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