State Of U.P. vs Ravi Pal
2014 Latest Caselaw 8818 ALL

Citation : 2014 Latest Caselaw 8818 ALL
Judgement Date : 19 November, 2014

Allahabad High Court

State Of U.P. vs Ravi Pal on 19 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 39493 of 2014
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Ravi Pal
 
Counsel for Applicant :- Akhilesh Singh, G.A.
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Ajit Kumar Singh I, learned counsel for the applicant.

List after four weeks.

Order Date :- 19.11.2014

Ajay

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