Shailu vs State Of U.P.
2014 Latest Caselaw 8812 ALL

Citation : 2014 Latest Caselaw 8812 ALL
Judgement Date : 19 November, 2014

Allahabad High Court

Shailu vs State Of U.P. on 19 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27795 of 2014
 

 
Applicant :- Shailu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.P. Dwivedi,Raghubir Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Raghubir Singh, Advocate has filed his parcha on behalf of the applicant is taken on record. He submits that he has taken no objection from earlier counsel Sri R.P.Dwivedi.

As prayed, list after two weeks.

Order Date :- 19.11.2014

Ajay

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