Virendra vs State Of U.P.
2014 Latest Caselaw 8811 ALL

Citation : 2014 Latest Caselaw 8811 ALL
Judgement Date : 19 November, 2014

Allahabad High Court

Virendra vs State Of U.P. on 19 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39645 of 2014
 

 
Applicant :- Virendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Atul Tej Kulshrestha,Vinay Singh Khokher
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

This is second bail application.

List with previous papers at an early date before appropriate Bench.

Order Date :- 19.11.2014

Ajay

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