Smt. Man Kumari vs State Of U.P.
2014 Latest Caselaw 8809 ALL

Citation : 2014 Latest Caselaw 8809 ALL
Judgement Date : 19 November, 2014

Allahabad High Court

Smt. Man Kumari vs State Of U.P. on 19 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- JAIL APPEAL No. - 4363 of 2014
 

 
Appellant :- Smt. Man Kumari
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Akhtar Husain Khan,J.

Admit and register criminal appeal

Summon the records of trial court.

List on 11.2.2015.

Order Date :- 19.11.2014

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