Citation : 2014 Latest Caselaw 8791 ALL
Judgement Date : 18 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- WRIT - A No. - 2867 of 2011 Petitioner :- Shambhu Nath Pandey And Another Respondent :- State Of U.P. And Another Counsel for Petitioner :- V. K. Singh,Shantnu Kumar Pandey Counsel for Respondent :- C. S. C.,Anil Pandey,N.K.Pandey,Shyam Krishna Gupta Hon'ble Abhinava Upadhya,J.
As prayed, list in the next cause list.
Order Date :- 18.11.2014
SKM
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