Citation : 2014 Latest Caselaw 8788 ALL
Judgement Date : 18 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- WRIT - A No. - 17791 of 2011 Petitioner :- Ahmad Raza Khan Respondent :- State Of U.P. & Others Counsel for Petitioner :- Rajesh Kumar Singh Counsel for Respondent :- C.S.C.,Ch.N.A. Khan Hon'ble Abhinava Upadhya,J.
As prayed, list in the next cause list.
Order Date :- 18.11.2014
SKM
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