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Mahendra Kumar Khare & Ors vs Union Of India Thru Secy. Ministry ...
2014 Latest Caselaw 8782 ALL

Citation : 2014 Latest Caselaw 8782 ALL
Judgement Date : 17 November, 2014

Allahabad High Court
Mahendra Kumar Khare & Ors vs Union Of India Thru Secy. Ministry ... on 17 November, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 19450 of 2009
 

 
Petitioner :- Mahendra Kumar Khare & Ors
 
Respondent :- Union Of India Thru Secy. Ministry Of H.R.D. & Ors
 
Counsel for Petitioner :- Siddharth Nandan,Sasmita Srivastava,T.P. Singh
 
Counsel for Respondent :- A.S.G.I.,Anoop Kumar Khare,B.P. Mishra,Gautam Baghel,Ram Gopal Tripathi,S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Shri Gautam Baghel, learned counsel for the respondents.

List in the next cause list.

Order Date :- 17.11.2014

SKM

 

 

 
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