Smt. Neelam (Corpus) And Another vs State Of U.P. Thru Secy. And 3 ...
2014 Latest Caselaw 8770 ALL

Citation : 2014 Latest Caselaw 8770 ALL
Judgement Date : 17 November, 2014

Allahabad High Court

Smt. Neelam (Corpus) And Another vs State Of U.P. Thru Secy. And 3 ... on 17 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 50254 of 2014
 

 
Petitioner :- Smt. Neelam (Corpus) And Another
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Rajesh Kumar Verma
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri Rajesh Kumar Verma learned counsel for petitioners.

List in the next cause list.

Order Date :- 17.11.2014

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