Vinod vs State Of U.P.
2014 Latest Caselaw 8767 ALL

Citation : 2014 Latest Caselaw 8767 ALL
Judgement Date : 17 November, 2014

Allahabad High Court

Vinod vs State Of U.P. on 17 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39442 of 2014
 

 
Applicant :- Vinod
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- A.L. Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

Learned counsel for the applicant is directed to file supplementary affidavit annexing the copy of the statement of prosecutrix recorded under Section 164 Cr.P.C.

List after two weeks.

Order Date :- 17.11.2014

Ajay

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