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Om Pal And Another vs State Of U.P.
2014 Latest Caselaw 8761 ALL

Citation : 2014 Latest Caselaw 8761 ALL
Judgement Date : 17 November, 2014

Allahabad High Court
Om Pal And Another vs State Of U.P. on 17 November, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34448 of 2014
 

 
Applicant :- Om Pal And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajrshi Gupta,Dileep Kumar
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the parties are present.

The matter has been sent in supplementary cause list from another Bench of this Court.

List on 05.12.2014.

Order Date :- 17.11.2014

Ajay

 

 

 
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