Comm. Of Management vs Director Of Education And Others
2014 Latest Caselaw 8759 ALL

Citation : 2014 Latest Caselaw 8759 ALL
Judgement Date : 17 November, 2014

Allahabad High Court

Comm. Of Management vs Director Of Education And Others on 17 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - C No. - 20320 of 1991
 

 
Petitioner :- Comm. Of Management
 
Respondent :- Director Of Education And Others
 
Counsel for Petitioner :- S.N. Shukla,Ashok Khare,Ashok Kumar Pandey,K. Shahi,R.C. Dwivedi,Sadha Nand Shukla,Siddharth Khare,Sudhakar Pandey
 
Counsel for Respondent :- S.C.,Ashok Pandey,S.C.,S.P. Mishra
 

 
Hon'ble Rajan Roy,J.

Arguments of Sri Ashok Khare, learned Senior Counsel for the petitioner have concluded.

Sri Sahi, learned counsel wants to address the court in rejoinder.

Put up for further hearing day after tomorrow, i.e. on 19.11.2014.

Learned counsel for the petitioner shall provide duplicate of rejoinder affidavit which was filed earlier, a fact which is admitted by Sri Sahi, learned counsel for State, after serviing a copy of the same upon him.

Order Date :- 17.11.2014

M.A.A.

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