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Shiv Dutt Ojha vs State Of U.P. And Others
2014 Latest Caselaw 8752 ALL

Citation : 2014 Latest Caselaw 8752 ALL
Judgement Date : 17 November, 2014

Allahabad High Court
Shiv Dutt Ojha vs State Of U.P. And Others on 17 November, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 44928 of 2010
 

 
Petitioner :- Shiv Dutt Ojha
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- P. K. Jain,Raja Ram Pandey,Sheetla Prasad
 
Counsel for Respondent :- C. S. C.,Shailendra Sharma,Vineet Pandey
 

 
Hon'ble Abhinava Upadhya,J.

Sri Kamal Dev Rai, learned counsel  appearing for respondents no.3 to 6 prays for and is allowed one month and no more time to file counter affidavit.

List thereafter.

Order Date :- 17.11.2014

SKM

 

 

 
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