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Anil vs State Of U.P.
2014 Latest Caselaw 8745 ALL

Citation : 2014 Latest Caselaw 8745 ALL
Judgement Date : 17 November, 2014

Allahabad High Court
Anil vs State Of U.P. on 17 November, 2014
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 38397 of 2014
 

 
Applicant :- Anil
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abrar Ahmad Siddiqui,Mohd. Kalim
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Supplementary affidavit filed today is taken on record.

Learned A.G.A. prays for and is allowed three weeks' time for filing counter affidavit. Thereafter two weeks' time is allowed for filing rejoinder affidavit.

List on 23.12.2014.

Order Date :- 17.11.2014

AHN

 

 

 
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