M/S I.G. Shoes Pvt. Ltd. vs U.P. Electricity Corporation ...
2014 Latest Caselaw 8733 ALL

Citation : 2014 Latest Caselaw 8733 ALL
Judgement Date : 17 November, 2014

Allahabad High Court

M/S I.G. Shoes Pvt. Ltd. vs U.P. Electricity Corporation ... on 17 November, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 19857 of 2003
 

 
Petitioner :- M/S I.G. Shoes Pvt. Ltd.
 
Respondent :- U.P. Electricity Corporation Ltd. & Others
 
Counsel for Petitioner :- Manu Khare,B.N. Singh,H.N. Singh
 
Counsel for Respondent :- Ranjit Saxena,Dr.S.K.Yadav,Mridul Tripathi,S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Learned counsel for the petitioner is directed to provide second Judge copy of the petition, counter affidavit and rejoinder affidavit.

List after three weeks.

Order Date :- 17.11.2014

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