Ramji Verma vs U.P. Power Corporation Ltd. Thru. ...
2014 Latest Caselaw 8724 ALL

Citation : 2014 Latest Caselaw 8724 ALL
Judgement Date : 17 November, 2014

Allahabad High Court

Ramji Verma vs U.P. Power Corporation Ltd. Thru. ... on 17 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 37049 of 2012
 

 
Petitioner :- Ramji Verma
 
Respondent :- U.P. Power Corporation Ltd. Thru. Chairman And Others
 
Counsel for Petitioner :- Moeez Uddin,Sanjeev Singh
 
Counsel for Respondent :- Sandeep Kumar Srivastava,Pankaj Kumar Srivastava,S.C.
 

 
Hon'ble Rajan Roy,J.

Head Sri Sanjeev Singh, learned counsel for the petitioner and Sri Ayank Misra, learned counsel for respondents.

Officer is present in pursuance to the order dated 27.10.2014.

List this case peremptorily on 24.11.2014, showing the name of Sri Ayank Misra as counsel for respondents. He may file counter affidavit in terms of the earlier order dated 27.10.2014.

In the event counter affidavit is not filed, respondent no. 3 shall appears again on the next date.

Order Date :- 17.11.2014

M.A.A.

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