Yogendra Singh @ Yogendra vs State Of U.P.
2014 Latest Caselaw 8722 ALL

Citation : 2014 Latest Caselaw 8722 ALL
Judgement Date : 17 November, 2014

Allahabad High Court

Yogendra Singh @ Yogendra vs State Of U.P. on 17 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39435 of 2014
 

 
Applicant :- Yogendra Singh @ Yogendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.K. Rathore,Sanjeev Kumar Rathore
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Connect with Crl. Misc. Bail Application No. 34115 of 2014 (Dablu vs. State of U.P.) and list accordingly.

Order Date :- 17.11.2014

Ajay

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