Lalwarti Prasad Yadav vs State Of U.P. Thru Secy. And 4 ...
2014 Latest Caselaw 8719 ALL

Citation : 2014 Latest Caselaw 8719 ALL
Judgement Date : 17 November, 2014

Allahabad High Court

Lalwarti Prasad Yadav vs State Of U.P. Thru Secy. And 4 ... on 17 November, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 21718 of 2014
 

 
Petitioner :- Lalwarti Prasad Yadav
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- Manish,Gajala Srivastava
 
Counsel for Respondent :- C.S.C.,Alok Kumar Shukla
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

As prayed, three weeks time is allowed to file rejoinder affidavit.

Order Date :- 17.11.2014

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