Manohar Singh And Another vs State Of U.P.
2014 Latest Caselaw 8713 ALL

Citation : 2014 Latest Caselaw 8713 ALL
Judgement Date : 17 November, 2014

Allahabad High Court

Manohar Singh And Another vs State Of U.P. on 17 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32216 of 2014
 

 
Applicant :- Manohar Singh And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajul Bhargava,R.P. Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate,Raghubir Singh
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the parties are present.

List in the next cause list.

Order Date :- 17.11.2014

Ajay

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