Kedar Nath Pal vs State Of U.P.
2014 Latest Caselaw 8709 ALL

Citation : 2014 Latest Caselaw 8709 ALL
Judgement Date : 17 November, 2014

Allahabad High Court

Kedar Nath Pal vs State Of U.P. on 17 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30857 of 2014
 

 
Applicant :- Kedar Nath Pal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vinod Shankar Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Counter affidavit filed by learned AGA is taken on record.

Heard learned counsel for the parties.

Looking to the nature of allegations made against the applicant, list after six weeks.

Order Date :- 17.11.2014

Ajay

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