Akabar And 3 Ors vs State Of U.P. And Another
2014 Latest Caselaw 8661 ALL

Citation : 2014 Latest Caselaw 8661 ALL
Judgement Date : 14 November, 2014

Allahabad High Court

Akabar And 3 Ors vs State Of U.P. And Another on 14 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 45856 of 2014
 

 
Applicant :- Akabar And 3 Ors
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- A.Kumar Srivastava,Upendra Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned A.G.A. has accepted notice for opposite party no.1 State of U.P.

Issue notice to opposite party no.2.

Steps be taken within a week.

Counter affidavit may be filed within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List on 3.2.2015 for hearing.

Till next date of listing, no coercive action shall be taken against the applicants.

Order Date :- 14.11.2014

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