Santosh Vishwakarma vs State Of U.P.
2014 Latest Caselaw 8656 ALL

Citation : 2014 Latest Caselaw 8656 ALL
Judgement Date : 14 November, 2014

Allahabad High Court

Santosh Vishwakarma vs State Of U.P. on 14 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37611 of 2014
 

 
Applicant :- Santosh Vishwakarma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- B.K. Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,Hari Pratap Gupta
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the parties are present.

The matter has been listed in the supplementary cause list.

List on 04.12.2014.

Order Date :- 14.11.2014

Ajay

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