Nagar Nigam Through Nagar Ayukta ... vs State Backward Commission ...
2014 Latest Caselaw 8652 ALL

Citation : 2014 Latest Caselaw 8652 ALL
Judgement Date : 14 November, 2014

Allahabad High Court

Nagar Nigam Through Nagar Ayukta ... vs State Backward Commission ... on 14 November, 2014

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- SERVICE SINGLE No. - 8000 of 2005
 

 
Petitioner :- Nagar Nigam Through Nagar Ayukta Lko And 2 Others
 
Respondent :- State Backward Commission Through Secretary And 3 Others
 
Counsel for Petitioner :- Shashi Prakash Singh,Ajay P Singh
 
Counsel for Respondent :- C.S.C.,Banwar Lal Maurya,V.K. Chaudhary
 

 
Hon'ble Aditya Nath Mittal,J.

List has been revised. None appears for the petitioner. Sri B. L.Maurya, learned counsel for the opposite party no.1 is present.

The petition has been listed under the heading 'likely to be infructuous'.

Any objection has not been filed.

It appears that by efflux of time, the petition has become infructuous.

The writ petition is dismissed as infructuous.

Order Date :- 14.11.2014

VNP/-

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