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Agya Ram vs State Of U.P. And Ors.
2014 Latest Caselaw 8638 ALL

Citation : 2014 Latest Caselaw 8638 ALL
Judgement Date : 13 November, 2014

Allahabad High Court
Agya Ram vs State Of U.P. And Ors. on 13 November, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 44957 of 1999
 

 
Petitioner :- Agya Ram
 
Respondent :- State Of U.P. And Ors.
 
Counsel for Petitioner :- Tarun Verma,R C Singh,Rajeshwar Yadav,V.P. Shukla
 
Counsel for Respondent :- C.S.C.,Nripendra Misra,Suman Sirohi
 

 
Hon'ble Rajan Roy,J.

List this case in the next cause list.

Interim order, granted earlier, shall remain in operation till the next date of listing.

Order Date :- 13.11.2014

M.A.A.

 

 

 
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