Shanti Devi vs Kewal Ram And Others
2014 Latest Caselaw 8628 ALL

Citation : 2014 Latest Caselaw 8628 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Shanti Devi vs Kewal Ram And Others on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 283 of 2008
 

 
Appellant :- Shanti Devi
 
Respondent :- Kewal Ram And Others
 
Counsel for Appellant :- Prakash Chandra Srivastav
 
Counsel for Respondent :- Ajay Sengar
 

 
Hon'ble Sudhir Agarwal,J.

1. Learned counsel for the appellant has filed an application seeking condonation of delay in filing the appeal.

2. Called in revised. None appeared to press it.

3. Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS

Case :- SECOND APPEAL DEFECTIVE No. - 283 of 2008

Appellant :- Shanti Devi

Respondent :- Kewal Ram And Others

Counsel for Appellant :- Prakash Chandra Srivastav

Counsel for Respondent :- Ajay Sengar

Hon'ble Sudhir Agarwal,J.

The application, seeking condonation of delay in filing the appeal, having been dismissed vide order of date, this appeal, being barred by time, is also dismissed.

Order Date :- 13.11.2014

SKS