Bijendra @ Kalu vs State Of U.P.
2014 Latest Caselaw 8625 ALL

Citation : 2014 Latest Caselaw 8625 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Bijendra @ Kalu vs State Of U.P. on 13 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33731 of 2014
 

 
Applicant :- Bijendra @ Kalu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- J.B. Singh
 
Counsel for Opposite Party :- Govt. Advocate,C P Singh
 

 
Hon'ble Ramesh Sinha,J.

Sri J.B. Singh, learned counsel for the applicant and learned AGA are present.

Sri C.P. Singh, learned counsel for the complainant is not present.

List in the next cause list.

Order Date :- 13.11.2014

Ajay

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