Sangeeta Devi vs Shiva Kant
2014 Latest Caselaw 8623 ALL

Citation : 2014 Latest Caselaw 8623 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Sangeeta Devi vs Shiva Kant on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 446 of 2012
 

 
Applicant :- Sangeeta Devi
 
Opposite Party :- Shiva Kant
 
Counsel for Applicant :- Harendra Prakash Dwivedi
 
Counsel for Opposite Party :- Rashmi Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Called in revised. None appears to press this application.

Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS

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