Smt. Pratima Singh vs Vinay Kumar Singh
2014 Latest Caselaw 8619 ALL

Citation : 2014 Latest Caselaw 8619 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Smt. Pratima Singh vs Vinay Kumar Singh on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 241 of 2013
 

 
Applicant :- Smt. Pratima Singh
 
Opposite Party :- Vinay Kumar Singh
 
Counsel for Applicant :- Mohammad Mustafa Khan,Miss Afshan Shafaut
 
Counsel for Opposite Party :- Anirudh Upadhyay
 

 
Hon'ble Sudhir Agarwal,J.

Called in revised. None appears on behalf of the applicant to press this application.Sri Anirudh Upadhyay, learned counsel for the respondent is present.

Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS

Download the LatestLaws.com Mobile App