Citation : 2014 Latest Caselaw 8618 ALL
Judgement Date : 13 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- SECOND APPEAL DEFECTIVE No. - 57 of 2007 Appellant :- Raghubar & Another Respondent :- Moti Gupta Counsel for Appellant :- Ashok Kumar Dwivedi Counsel for Respondent :- A.K. Pandey,Jai Singh Hon'ble Sudhir Agarwal,J.
1. This is an application seeking condonation of delay in filing the appeal.
2. Called in revised. None appeared to press it.
3. Dismissed for want of prosecution.
Order Date :- 13.11.2014
SKS
Case :- SECOND APPEAL DEFECTIVE No. - 57 of 2007
Appellant :- Raghubar & Another
Respondent :- Moti Gupta
Counsel for Appellant :- Ashok Kumar Dwivedi
Counsel for Respondent :- A.K. Pandey,Jai Singh
Hon'ble Sudhir Agarwal,J.
The application, seeking condonation of delay in filing the appeal, having been dismissed vide order of date, this appeal, being barred by time, is also dismissed.
Order Date :- 13.11.2014
SKS
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