Khyali Ram vs Jagdish Singh & Others
2014 Latest Caselaw 8606 ALL

Citation : 2014 Latest Caselaw 8606 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Khyali Ram vs Jagdish Singh & Others on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 443 of 1995
 

 
Revisionist :- Khyali Ram
 
Opposite Party :- Jagdish Singh & Others
 
Counsel for Revisionist :- A.N. Tiwari
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Sudhir Agarwal,J.

1. Called in revised. None appeared to press this revision. In the circumstances, I myself have perused the record.

2. This criminal revision under section 401 read with section 397 Cr.P.C. has been filed aggrieved by the order dated 13.2.1995 passed in Case No. 9 of 1994 under section 145 Cr.PC. Having gone through the impugned judgment, I do not find any manifest error or otherwise illegality so as to warrant interference.

3. Dismissed.

4. Certify this judgment to the lower court immediately.

Order Date :- 13.11.2014

SKS

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