G.D.A., Ghaziabad vs Smt. Kailashwati And Another
2014 Latest Caselaw 8595 ALL

Citation : 2014 Latest Caselaw 8595 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

G.D.A., Ghaziabad vs Smt. Kailashwati And Another on 13 November, 2014

Bench: Rajiv Sharma, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL No. - 934 of 2000
 

 
Appellant :- G.D.A., Ghaziabad
 
Respondent :- Smt. Kailashwati And Another
 
Counsel for Appellant :- Ajay Kumar Misra,Mahendra Pratap
 
Counsel for Respondent :- J.N.Sharma
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dinesh Gupta,J.

Dismissed vide our order of date passed on separate sheets, contained in First Appeal No.910 of 2000.

Order Date :- 13.11.2014

lakshman

Download the LatestLaws.com Mobile App