Etqad vs State Of U.P.
2014 Latest Caselaw 8587 ALL

Citation : 2014 Latest Caselaw 8587 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Etqad vs State Of U.P. on 13 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34749 of 2014
 

 
Applicant :- Etqad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.A.Imam
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

None appears on behalf of the applicant to press the bail application even in the revised list.

Learned AGA is present.

List after four weeks before appropriate Bench.

Order Date :- 13.11.2014

Ajay

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