Nagar Palika Parishad vs Cheda Lal Gupta & Another
2014 Latest Caselaw 8582 ALL

Citation : 2014 Latest Caselaw 8582 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Nagar Palika Parishad vs Cheda Lal Gupta & Another on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 271 of 2008
 

 
Appellant :- Nagar Palika Parishad
 
Respondent :- Cheda Lal Gupta & Another
 
Counsel for Appellant :- Rakesh Bahadur
 
Counsel for Respondent :- Ajay Sengar
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, list this case in the next cause list.

Order Date :- 13.11.2014

SKS

Download the LatestLaws.com Mobile App