Smt. Parul Saxena vs Sumit Saxena
2014 Latest Caselaw 8581 ALL

Citation : 2014 Latest Caselaw 8581 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Smt. Parul Saxena vs Sumit Saxena on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 485 of 2009
 

 
Applicant :- Smt. Parul Saxena
 
Opposite Party :- Sumit Saxena
 
Counsel for Applicant :- Amit Kumar Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

The learned counsel for the applicant has not complied with the courts order dated 28,3,2014.

As a last opportunity, three days time is allowed to take fresh steps.

Order Date :- 13.11.2014

SKS

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