Raj Kumar Mehrotra vs U.P.Sahkari Gram Vikas Bank ...
2014 Latest Caselaw 8576 ALL

Citation : 2014 Latest Caselaw 8576 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Raj Kumar Mehrotra vs U.P.Sahkari Gram Vikas Bank ... on 13 November, 2014

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 
Case :- SERVICE SINGLE No. - 597 of 2011
 
Petitioner :- Raj Kumar Mehrotra
 
Respondent :- U.P.Sahkari Gram Vikas Bank Ltd.And Ors.
 
Counsel for Petitioner :- Piyush Asthana
 
Counsel for Respondent :- B.L.Verma,Singh Vinod Kumar
 

 
Hon'ble Aditya Nath Mittal,J.

Writ petition allowed, vide my order of date, passed on separate sheets attached with Writ Petition No.3140 (S/S) of 2005.

Order Date :- 13.11.2014

Suresh/

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